Marine Insurance Act, 1963
समुद्री-बीमा अधिनियम,1963
An Act to codify the law relating to marine insurance.
- Act number
- Act 11 of 1963
- Year
- 1963
- Enacted on
- 18-04-1963
- In force from
- 01-08-1963
- Jurisdiction
- Central Act (India)
- Subjects
- Shipping And Maritime Law
Read the full text of Marine Insurance Act, 1963 section by section on LawLens.
Official source: India Code