Protection of Civil Rights Act, 1955
सिविल अधिकार संरक्षण अधिनियम, 1955
An Act to prescribe punishment for the preaching and practice of Untouchability for the enforcement of any disability arising therefrom and for matters connected therewith.
- Act number
- Act 22 of 1955
- Year
- 1955
- Enacted on
- 08-05-1955
- In force from
- 01-06-1955
- Jurisdiction
- Central Act (India)
- Subjects
- Human Rights, Social Welfare, Criminal Law
Read the full text of Protection of Civil Rights Act, 1955 section by section on LawLens.
Official source: India Code