Industries (Development and Regulation) Act, 1951
उद्योग (विकास और विनियमन) अधिनियम,1951
An Act to provide for the development and regulation of certain industries.
- Act number
- Act 65 of 1951
- Year
- 1951
- Enacted on
- 31-10-1951
- In force from
- 08-05-1952, 15-02-1962
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Industries (Development and Regulation) Act, 1951 section by section on LawLens.
Official source: India Code