Rajghat Samadhi Act, 1951
राजघाट समाधि अधिनियम, 1951
An Act to provide for the administration and control of the Rajghat Samadhi in Delhi.
- Act number
- Act 41 of 1951
- Year
- 1951
- Enacted on
- 29-06-1951
- In force from
- 07-06-1952
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law, Land And Property
Read the full text of Rajghat Samadhi Act, 1951 section by section on LawLens.
Official source: India Code