International Development Association (Status, Immunities and Privileges) Act, 1960
अन्तरराष्ट्रीय विकास संगम (प्रास्थिति, उन्मुक्ति तथा विशेषाधिकार) अधिनियम, 1960
An Act to implement the international agreement for the establishment and operation of the International Development Association in so far as it relates to the status, immunities and privileges of that Association, and for matters connected therewith.
- Act number
- Act 32 of 1960
- Year
- 1960
- Enacted on
- 09-09-1960
- In force from
- 15-10-1960
- Jurisdiction
- Central Act (India)
- Subjects
- Foreign Affairs
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Official source: India Code