Government of National Capital Territory of Delhi Act, 1991

दिल्ली राष्ट्रीिय राजधानी राज्यतक्षेत्र शासन अधिनियम,1991

An Act to supplement the provisions of the Constitution relating to the Legislative Assembly and a Council of Ministers for the National Capital Territory of Delhi and for matters connected therewith or incidental thereto.

Act number

Act 1 of 1992

Year

1992

Enacted on

02-01-1992

In force from

01-02-1992

Jurisdiction

Central Act (India)

Subjects

Constitutional Law

Read the full text of Government of National Capital Territory of Delhi Act, 1991 section by section on LawLens.

Official source: India Code