Air (Prevention and Control of Pollution) Act, 1981

वायु (प्रदूषण निवारण और नियंत्रण) अधिनियम, 1981

An Act to provide for the prevention, control and abatement of air pollution, for the establishment, with a view to carrying out the aforesaid purposes, of Boards, for conferring on and assigning to such Boards powers and functions relating thereto and for matters connected therewith.

Act number

Act 14 of 1981

Year

1981

Enacted on

29-03-1981

In force from

16-05-1981

Jurisdiction

Central Act (India)

Subjects

Environment Forests And Wildlife

Read the full text of Air (Prevention and Control of Pollution) Act, 1981 section by section on LawLens.

Official source: India Code