Fatal Accidents Act, 1855
घातक दुर्घटना अधिनियम,1855
An Act to provide compensation to families for loss occasioned by the death of a person caused by actionable wrong
- Act number
- Act 13 of 1855
- Year
- 1855
- Enacted on
- 27-03-1855
- In force from
- 27-03-1855
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure
Read the full text of Fatal Accidents Act, 1855 section by section on LawLens.
Official source: India Code