Indian Trust Act, 1882
भारतीय न्याखस अधिनियम, 1882
An Act to define and amend the law relating to Private Trusts and Trustees.
- Act number
- Act 2 of 1882
- Year
- 1882
- Enacted on
- 13-01-1882
- In force from
- 01-03-1882
- Jurisdiction
- Central Act (India)
- Subjects
- Trusts
Read the full text of Indian Trust Act, 1882 section by section on LawLens.
Official source: India Code