Bombay Reorganisation Act, 1960
मुम्बई पुनर्गठन अधिनियम,1960
An Act to provide for the reorganisation of the State of Bombay and for matters connected therewith.
- Act number
- Act 11 of 1960
- Year
- 1960
- Enacted on
- 25-04-1960
- In force from
- 01-05-1960
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Bombay Reorganisation Act, 1960 section by section on LawLens.
Official source: India Code