Clinical Establishments (Registration and Regulation) Act, 2010
नैदानिक स्थापन (रजिस्ट्रीकरण और विनियमन)अधिनियम, 2010
An Act to provide for the registration and regulation of clinical establishments in the country and for matters connected therewith or incidental thereto.
- Act number
- Act 23 of 2010
- Year
- 2010
- Enacted on
- 18-08-2010
- In force from
- 18-09-2010 (in respect of Arunachal Pradesh, Himachal Pradesh, Mizoram and Sikkim and the Union territories) except other states
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine
Read the full text of Clinical Establishments (Registration and Regulation) Act, 2010 section by section on LawLens.
Official source: India Code