Cess and Other Taxes on Minerals (Validation) Act, 1992
खनिजों पर उपकर और अन्य कर (विधिमान्यकरण) अधिनियम, 1992
An Act to validate the imposition and collection of cesses and certain other taxes on minerals under certain State laws.
- Act number
- Act 16 of 1992
- Year
- 1992
- Enacted on
- 04-04-1992
- In force from
- 15-02-1992
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Cess and Other Taxes on Minerals (Validation) Act, 1992 section by section on LawLens.
Official source: India Code