National Commission for Minorities Act, 1992
राष्ट्रीय अल्पसंख्यक आयोग अधिनियम, 1992
An Act to constitute a National Commission for Minorities and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 19 of 1992
- Year
- 1992
- Enacted on
- 17-05-1992
- In force from
- 17-05-1993
- Jurisdiction
- Central Act (India)
- Subjects
- Tribal And Minority Affairs
Read the full text of National Commission for Minorities Act, 1992 section by section on LawLens.
Official source: India Code