Delhi Urban Art Commission Act, 1973
दिल्ली नागरी कला आयोग अधिनियम,1973
An Act to provide for the establishment of the Delhi Urban Art Commission with a view to preserving, developing and maintaining the aesthetic quality of urban and environmental design within Delhi.
- Act number
- Act 1 of 1974
- Year
- 1974
- Enacted on
- 01-01-1974
- In force from
- 01-05-1974
- Jurisdiction
- Central Act (India)
- Subjects
- Housing And Urban Development
Read the full text of Delhi Urban Art Commission Act, 1973 section by section on LawLens.
Official source: India Code