Cable Television Networks (Regulation) Act, 1995
केबल टेलीविजन नेटवर्क (विनियमन)अधिनियम, 1995
An Act to regulate the operation of cable television networks in the country and for matters connected therewith or incidental thereto.
- Act number
- Act 7 of 1995
- Year
- 1995
- Enacted on
- 25-03-1995
- In force from
- 29-09-1994
- Jurisdiction
- Central Act (India)
- Subjects
- Media And Broadcasting
Read the full text of Cable Television Networks (Regulation) Act, 1995 section by section on LawLens.
Official source: India Code