Presidency Small Cause Courts Act, 1882
प्रेसीडेंसी लघुवाद न्यायालय अधिनियम, 1882
An Act to consolidate and amend the law relating to the Courts of Small Causes established in the Presidency-towns.
- Act number
- Act 15 of 1882
- Year
- 1882
- Enacted on
- 17-03-1882
- In force from
- 01-07-1882
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession, Civil Law And Procedure
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Official source: India Code