National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999
राष्ट्री य स्वकपरायणता, प्रमस्तियष्क् घात, मानसिक मंदता औरबहु-नि:शक्तयताग्रस्ति व्य्क्ति् कल्यातण न्यातसअधिनियम, 1999
An Act to provide for the constitution of a body at the National level for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities and for matters connected therewith or incidental thereto.
- Act number
- Act 44 of 1999
- Year
- 1999
- Enacted on
- 30-12-1999
- In force from
- 30-12-1999
- Jurisdiction
- Central Act (India)
- Subjects
- Social Welfare
Read the full text of National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 section by section on LawLens.
Official source: India Code