Court-Fees Act, 1870
न्यायालय फीस अधिनियम, 1870
- Act number
- Act 7 of 1870
- Year
- 1870
- Enacted on
- 11-03-1870
- In force from
- 11-04-1870
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure
Read the full text of Court-Fees Act, 1870 section by section on LawLens.
Official source: India Code