Majority Act, 1875
वयस्कता अधिनियम, 1875
An Act to amend the law respecting the age of majority.
- Act number
- Act 9 of 1875
- Year
- 1875
- Enacted on
- 02-03-1875
- In force from
- 02-03-1875
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Majority Act, 1875 section by section on LawLens.
Official source: India Code