Central Sanskrit Universities Act, 2020
केंद्रीय संस्कृत विश्वविद्यालय अधिनियम, 2020
An Act to establish and incorporate Universities for teaching and research in Sanskrit, to develop all-inclusive Sanskrit promotional activities and to provide for matters connected therewith or incidental thereto. BE it enacted by Parliament in the Seventieth Year of the Republic of India as follows:— The Hindu discussed Parliament passes Central Sanskrit Universities Act, 2020.
- Act number
- Act 5 of 2020
- Year
- 2020
- Enacted on
- 25-03-2020
- In force from
- 30-04-2020
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Central Sanskrit Universities Act, 2020 section by section on LawLens.
Official source: India Code