Works of Defence Act, 1903
रक्षा संकर्म अधिनियम, 1903
An Act to provide for imposing restrictions upon the use and enjoyment of land in the vicinity of works of defence in order that such land may be kept free from buildings and other obstructions, and for determining the amount of compensation to be made on account of such imposition.
- Act number
- Act 7 of 1903
- Year
- 1903
- Enacted on
- 20-03-1903
- In force from
- 20-03-1903
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security, Land And Property
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Official source: India Code