Central Laws (Extension to Arunachal Pradesh) Act, 1993
केन्द्रीय विधि (अरुणाचल प्रदेश परविस्तारण) अधिनियम, 1993
An Act to provide for the extension of certain Central laws to the State of Arunachal Pradesh.
- Act number
- Act 44 of 1993
- Year
- 1993
- Enacted on
- 27-05-1993
- In force from
- 01-07-1994
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law, Constitutional Law
Read the full text of Central Laws (Extension to Arunachal Pradesh) Act, 1993 section by section on LawLens.
Official source: India Code