Commissions of Inquiry Act, 1952
जांच आयोग अधिनियम, 1952
An Act to provide for the appointment of Commissions of Inquiry and for vesting such Commissions with certain powers.
- Act number
- Act 60 of 1952
- Year
- 1952
- Enacted on
- 14-08-1952
- In force from
- 01-10-1952
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Commissions of Inquiry Act, 1952 section by section on LawLens.
Official source: India Code