Manipur (Hill Areas) District Councils Act, 1971
मणिपुर (पहाङीक्षेत्र) जिलापरिषद्अधिनियम, 1971
An Act to provide for the establishment of District Councils in the Hill Areas in the Union territory of Manipur.
- Act number
- Act 76 of 1971
- Year
- 1971
- Enacted on
- 26-12-1971
- In force from
- 26-12-1971
- Jurisdiction
- Central Act (India)
- Subjects
- Tribal And Minority Affairs, Administrative Law
Read the full text of Manipur (Hill Areas) District Councils Act, 1971 section by section on LawLens.
Official source: India Code