Murshidabad Estate Administration Act, 1933
मुर्शिदाबाद संपदा प्रशासन अधिनियम,1933
An Act to provide for the appointment of a Manager on behalf of the Secretary of State of the properties of the Nawab Bahadur or Murshidabad and define the powers and duties of the Manager.
- Act number
- Act 23 of 1933
- Year
- 1933
- Enacted on
- 21-09-1933
- In force from
- 21-09-1933
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Murshidabad Estate Administration Act, 1933 section by section on LawLens.
Official source: India Code