Bonded Labour System (Abolition) Act, 1976
बंधित श्रम पद्धति (उत्सादन) अधिनियम, 1976
An Act to provide for the abolition of bonded labour system with a view to preventing the economic and physical exploitation of the weaker sections of the people and for matters connected therewith or incidental thereto.
- Act number
- Act 19 of 1976
- Year
- 1976
- Enacted on
- 09-02-1976
- In force from
- 25-10-1975
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment, Human Rights
Read the full text of Bonded Labour System (Abolition) Act, 1976 section by section on LawLens.
Official source: India Code