Indian Statistical Institute Act, 1959
भारतीय सांख्यिकी संस्थान अधिनियम,1959
An Act to declare the institution known as the Indian Statistical Institute having at present its registered office in Calcutta to be an institution of national importance and to provide for certain matters connected therewith.
- Act number
- Act 57 of 1959
- Year
- 1959
- Enacted on
- 24-12-1959
- In force from
- 01-04-1960
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Indian Statistical Institute Act, 1959 section by section on LawLens.
Official source: India Code