Regional Centre for Biotechnology Act, 2016
क्षेत्रीय जैव प्रौद्योगिकी केन्द्र अधिनियम, 2016
An Act to provide for the establishment of an institution of national importance to be known as Regional Centre for Biotechnology and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 36 of 2016
- Year
- 2016
- Enacted on
- 29-07-2016
- In force from
- 01-03-2017
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Regional Centre for Biotechnology Act, 2016 section by section on LawLens.
Official source: India Code