Societies Registration Act, 1860
सोसाइटी रजिस्ट्रीकरण अधिनियम, 1860
An Act for the Registration of Literary, Scientific and Charitable Societies
- Act number
- Act 21 of 1860
- Year
- 1860
- Enacted on
- 21-05-1860
- In force from
- 15-August-1961
- Jurisdiction
- Central Act (India)
- Subjects
- Cooperatives And Societies
Read the full text of Societies Registration Act, 1860 section by section on LawLens.
Official source: India Code