Micro, Small and Medium Enterprises Development Act, 2006
सूक्ष्म, लघु और मध्यम उद्यम विकासअधिनियम, 2006
An Act to provide for facilitating the promotion and development and enhancing the competitiveness of micro, small and medium enterprises and for matters connected therewith or incidental thereto.
- Act number
- Act 27 of 2006
- Year
- 2006
- Enacted on
- 16-06-2006
- In force from
- 02-10-2006
- Jurisdiction
- Central Act (India)
- Subjects
- Contracts And Commercial Law
Read the full text of Micro, Small and Medium Enterprises Development Act, 2006 section by section on LawLens.
Official source: India Code