Provisions of the Panchayats (Extension to the Scheduled Areas) Act, 1996
पंचायत उपबंध (अनुसूचित क्षेत्रों पर विस्तार) अधिनियम, 1996
An Act to provide for the extension of the provisions of Part IX of the Constitution relating to the Panchayats to the Scheduled Areas.
- Act number
- Act 40 of 1996
- Year
- 1996
- Enacted on
- 24-12-1996
- In force from
- 24-12-1996
- Jurisdiction
- Central Act (India)
- Subjects
- Tribal And Minority Affairs
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Official source: India Code