Small Industries Development Bank of India Act, 1989

भारतीय लघु उद्योग विकास बैंक अधिनियम, 1989

An Act to establish the Small Industries Development Bank of India as the principal financial institution for the promotion, financing and development of industry in the small-scale sector and to co-ordinate the functions of the institutions engaged in the promotion, financing or developing industry in the small-scale sector and for matters connected therewith or incidental thereto.

Act number
Act 39 of 1989
Year
1989
Enacted on
25-10-1989
In force from
07-03-1990
Jurisdiction
Central Act (India)
Subjects
Banking And Finance

Read the full text of Small Industries Development Bank of India Act, 1989 section by section on LawLens.

Official source: India Code