Bharatiya Nagarik Suraksha Sanhita, 2023
भारतीय नागरिक सुरक्षा संहिता,2023
An Act to consolidate and amend the law relating to Criminal Procedure.
- Act number
- Act 46 of 2023
- Year
- 2023
- Enacted on
- 25-12-2023
- In force from
- 01-07-2024
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Procedure
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Official source: India Code