Motor Vehicles Act, 1988
मोटर यान अधिनियम, 1988
An Act to consolidate and amend the law relating to motor vehicles.
- Act number
- Act 59 of 1988
- Year
- 1988
- Enacted on
- 14-10-1988
- In force from
- 01-07-1989
- Jurisdiction
- Central Act (India)
- Subjects
- Transport And Motor Vehicles
Read the full text of Motor Vehicles Act, 1988 section by section on LawLens.
Official source: India Code