Haryana and Punjab Agricultural Universities Act, 1970
हरियाणा और पंजाब कृषि विश्वविद्यालय अधिनियम, 1970
An Act to provide for the establishment of two independent Agricultural Universities in place of the Punjab Agricultural University constituted by the Punjab Agricultural University Act, 1961, and for matters consequential on, or connected with the establishment of those independent Agricultural Universities.
- Act number
- Act 16 of 1970
- Year
- 1970
- Enacted on
- 02-04-1970
- In force from
- 02-02-1970
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture, Education
Read the full text of Haryana and Punjab Agricultural Universities Act, 1970 section by section on LawLens.
Official source: India Code