National Institutes of Food Technology, Entrepreneurship and Management Act, 2021
राष्ट्रीय खाद्य प्रौद्योगिकी, उद्यमिता और प्रबंध संस्थान अधिनियम, 2021
An Act to declare certain institutions of Food Technology, Entrepreneurship and Management to be the institutions of national importance and to provide for instructions and research in food technology, entrepreneurship and management and for the advancement of learning and dissemination of knowledge in such branches and for matters connected therewith or incidental thereto.
- Act number
- Act 19 of 2021
- Year
- 2021
- Enacted on
- 30-07-2021
- In force from
- 1st October, 2021, vide notification No. S.O. 4036(E), dated 30th September, 2021, see Gazette of India, Extraordinary, Part II, sec. 3 (ii).
- Jurisdiction
- Central Act (India)
- Subjects
- Education
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Official source: India Code