Reciprocity Act, 1943
पारस्परिकता अधिनियम,1943
An Act to make provisions on a basis of reciprocity in regard to entry into, travel, residence, the acquisition, holding or disposal of property, the enjoyment of educational facilities, the holding of public office, or the carrying on of any occupation, trade, business or profession in India by, and the franchise in India of, persons domiciled in British Possessions.
- Act number
- Act 9 of 1943
- Year
- 1943
- Enacted on
- 31-03-1943
- In force from
- 31-03-1943
- Jurisdiction
- Central Act (India)
- Subjects
- Citizenship And Immigration
Read the full text of Reciprocity Act, 1943 section by section on LawLens.
Official source: India Code