Bombay Revenue Jurisdiction Act, 1876

An Act to limit the jurisdiction of the Civil Courts throughout the Bombay Presidency in matters relating to the Land-revenue, and for other purposes.

Act number

Act 10 of 1876

Year

1876

Enacted on

28-03-1876

In force from

28-03-1876

Jurisdiction

Central Act (India)

Subjects

Civil Law And Procedure

Read the full text of Bombay Revenue Jurisdiction Act, 1876 section by section on LawLens.

Official source: India Code