Code on Wages, 2019
मजदूरी संहिता, 2019
An Act to amend and consolidate the laws relating to wages and bonus and matters connected therewith or incidental thereto.
- Act number
- Act 29 of 2019
- Year
- 2019
- Enacted on
- 08-08-2019
- In force from
- 1.18th December, 2020,--Sub-section (1), (2), (3), (10) and (11) of section 42 (to the extent relate to the central Advisory Board)
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment
Read the full text of Code on Wages, 2019 section by section on LawLens.
Official source: India Code