Sarais' Act, 1867

सराय अधिनियम,1867

An Act for the regulation of public Saráís and Puraos..

Act number

Act 22 of 1867

Year

1867

Enacted on

15-03-1867

In force from

15-March-1867

Jurisdiction

Central Act (India)

Subjects

Administrative Law

Read the full text of Sarais' Act, 1867 section by section on LawLens.

Official source: India Code