Transfer of Prisoners Act, 1950
बन्दी अंतरण अधिनियम, 1950
An Act to provide for the removal from one State to another of persons confined in a prison.
- Act number
- Act 29 of 1950
- Year
- 1950
- Enacted on
- 12-04-1950
- In force from
- 12-04-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Procedure
Read the full text of Transfer of Prisoners Act, 1950 section by section on LawLens.
Official source: India Code