Foreign Trade (Development and Regulation) Act, 1992
विदेश व्यापार (विकास और विनियमन) अधिनियम, 1992
An Act to provide for the development and regulation of foreign trade by facilitating imports into, and augmenting exports from, India and for matters connected therewith or incidental thereto.
- Act number
- Act 22 of 1992
- Year
- 1992
- Enacted on
- 07-08-1992
- In force from
- 19-06-1992
- Jurisdiction
- Central Act (India)
- Subjects
- Customs And Foreign Trade
Read the full text of Foreign Trade (Development and Regulation) Act, 1992 section by section on LawLens.
Official source: India Code