Press Council Act, 1978
प्रेस परिषद् अधिनियम, 1978
An Act to establish a Press Council for the purpose of preserving the freedom of the Press and of maintaining and improving the standards of newspapers and news agencies in India.
- Act number
- Act 37 of 1978
- Year
- 1978
- Enacted on
- 07-09-1978
- In force from
- 07-09-1978
- Jurisdiction
- Central Act (India)
- Subjects
- Media And Broadcasting
Read the full text of Press Council Act, 1978 section by section on LawLens.
Official source: India Code