Durgah khawaja Saheb Act, 1955

An Act to make provision for the proper administration of the Durgah and the Endowment of the Durgah of Khawaja Moin-ud-din Chishti, generally known as Durgah Khawaja Saheb, Ajmer.

Act number

Act 36 of 1955

Year

1955

Enacted on

14-10-1955

In force from

01-03-1956

Jurisdiction

Central Act (India)

Subjects

Religious And Charitable Institutions

Read the full text of Durgah khawaja Saheb Act, 1955 section by section on LawLens.

Official source: India Code