State Armed Police Forces (Extension of Laws) Act, 1952
राज्य सशस्त्र पुलिस बल (विधियों का विस्तारण)अधिनियम, 1952
An Act to provide for the extension of disciplinary laws in force in any State relating to the armed police force of that State to members of the said force when serving outside that State.
- Act number
- Act 63 of 1952
- Year
- 1952
- Enacted on
- 22-08-1952
- In force from
- 22-August-1952
- Jurisdiction
- Central Act (India)
- Subjects
- Public Service
Read the full text of State Armed Police Forces (Extension of Laws) Act, 1952 section by section on LawLens.
Official source: India Code