Orphanages and other Charitable Homes (Supervision and Control) Act, 1960
अनाथालय और अन्य पूर्त आश्रम (पर्यवेक्षण औरनियंत्रण) अधिनियम, 1960
An Act to provide for the supervision and control of orphanages, homes for neglected women or children and other like institutions and for matters connected therewith.
- Act number
- Act 10 of 1960
- Year
- 1960
- Enacted on
- 09-04-1960
- In force from
- 09-04-1960
- Jurisdiction
- Central Act (India)
- Subjects
- Women And Children, Social Welfare
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Official source: India Code