Rashtriya Raksha University Act, 2020
राष्ट्रीय रक्षा विश्वविद्यालय अधिनियम, 2020
An Act to establish and declare an institution to be known as the Rashtriya Raksha University as an institution of national importance and to provide for its incorporation and matters connected therewith or incidental thereto.
- Act number
- Act 31 of 2020
- Year
- 2020
- Enacted on
- 28-09-2020
- In force from
- 01-10-2020
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Rashtriya Raksha University Act, 2020 section by section on LawLens.
Official source: India Code