Private Security Agencies (Regulation) Act, 2005
प्राइवेट सुरक्षा अभिकरण (विनियमन)अधिनियम, 2005
An Act to provide for the regulation of private security agencies and for matters connected therewith or incidental thereto.
- Act number
- Act 29 of 2005
- Year
- 2005
- Enacted on
- 23-06-2005
- In force from
- 14-03-2006
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law, Labour And Employment
Read the full text of Private Security Agencies (Regulation) Act, 2005 section by section on LawLens.
Official source: India Code