Goa, Daman and Diu (Administration) Act, 1962
गोवा, दमण और दीव (प्रशासन) अधिनियम, 1962
An Act to provide for the administration of the Union territory of Goa, Daman and Diu and for matters connected therewith.
- Act number
- Act 1 of 1962
- Year
- 1962
- Enacted on
- 27-03-1962
- In force from
- 05-03-1962
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law, Administrative Law
Read the full text of Goa, Daman and Diu (Administration) Act, 1962 section by section on LawLens.
Official source: India Code