Rajiv Gandhi Institute of Petroleum Technology Act, 2007
राजीव गांधी पेट्रोलियम प्रौद्योगिकी संस्थावन अधिनियम, 2007
An Act to declare the institution known as the Rajiv Gandhi Institute of Petroleum Technology to be an institution of national importance and to provide for its incorporation and for matters connected therewith.
- Act number
- Act 54 of 2007
- Year
- 2007
- Enacted on
- 20-12-2007
- In force from
- yet to be notified
- Jurisdiction
- Central Act (India)
- Subjects
- Education
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Official source: India Code